Bombay High Court
Pimpri Chinchwad New Town Development ... vs Income Tax Officer, Ward - 10 (2) on 5 August, 2021
Author: Abhay Ahuja
Bench: K.R. Shriram, Abhay Ahuja
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2144-20 in ITXAL [email protected]
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.2144 OF 2020
IN
INCOME TAX APPEAL (L) NO.1448 OF 2019
Commissioner of Income Tax-LTU ... Applicant
IN THE MATTER BETWEEN :
Commissioner of Income Tax-LTU ... Appellant
Vs.
Tata Motors Limited
(Successor to Tata Finance Limited) ... Respondent
-------
Mr. Sham V. Walve i/by Mr. Suresh Kumar for applicant/appellant.
Mr. Srihari Iyer for respondent.
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WITH
INTERIM APPLICATION NO.2304 OF 2020
IN
CENTRAL EXCISE APPEAL (L) NO.20 OF 2020
John Deere India Private Limited ... Applicant
IN THE MATTER BETWEEN :
John Deere India Private Limited ... Appellant
Vs.
Commissioner of Central Tax & GST, Pune - III ... Respondent
-------
Mr. Sriram Sridharan for applicant/appellant.
Mr. Ram Ochani for respondent.
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Mugdha 1 of 5
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2144-20 in ITXAL [email protected]
WITH
INTERIM APPLICATION NO.89 OF 2021
IN
INCOME TAX APPEAL (L) NO.7095 OF 2020
Pimpri Chinchwad New Town Development Authority ... Applicant
IN THE MATTER BETWEEN :
Pimpri Chinchwad New Town Development Authority ... Appellant
Vs.
Income Tax Officer, Ward 10(2), Pune ... Respondent
-------
Mr. Sriram Sridharan for applicant/appellant.
Mr. Sham V. Walve for respondent.
-------
WITH
INTERIM APPLICATION NO.856 OF 2021
IN
INCOME TAX APPEAL (L) NO.1808 OF 2019
Pr. Commissioner of Income Tax-13, Mumbai ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-13, Mumbai ... Appellant
Vs.
Giriraj Metalex Pvt. Ltd. ... Respondent
-------
Mr. Akhileshwar Sharma for applicant/appellant.
None for respondent.
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WITH
INTERIM APPLICATION NO.1078 OF 2021
IN
INCOME TAX APPEAL (L) NO.121 OF 2020
Pr. Commissioner of Income Tax-4, Mumbai ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai ... Appellant
Vs.
Perfect Corporation Services Ltd. ... Respondent
Mugdha 2 of 5
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2144-20 in ITXAL [email protected]
-------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
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WITH
INTERIM APPLICATION NO.1080 OF 2021
IN
INCOME TAX APPEAL (L) NO.123 OF 2020
Pr. Commissioner of Income Tax-4, Mumbai ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai ... Appellant
Vs.
Qmax Synthetics Pvt. Ltd. ... Respondent
-------
Mr. Suresh Kumar for applicant/appellant.
Mr. Rajesh Poojari i/b. Mint and Confreres for respondent.
-------
WITH
INTERIM APPLICATION NO.1083 OF 2021
IN
INCOME TAX APPEAL (L) NO.122 OF 2020
Pr. Commissioner of Income Tax-4, Mumbai ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai ... Appellant
Vs.
Rukshmani Syntex Pvt. Ltd. ... Respondent
-------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
-------
Mugdha 3 of 5
4 2,3,5,6,8,10,13,15-IA
2144-20 in ITXAL [email protected]
WITH
INTERIM APPLICATION NO.1087 OF 2021
IN
INCOME TAX APPEAL (L) NO.147 OF 2021
Pr. Commissioner of Income Tax-6, Mumbai ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-6, Mumbai ... Appellant
Vs.
Citi Financial Consumer Finance India Ltd. ... Respondent
-------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
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CORAM : K.R. SHRIRAM &
ABHAY AHUJA, JJ.
DATE : 5TH AUGUST 2021 (THROUGH VIDEO CONFERENCING) P.C. :
1. Perused the applications with the assistance of counsel for applicants.
2. For the reasons mentioned in the applications, delay is condoned and applications are allowed.
Mugdha 4 of 5
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3. All office objections to be removed within two weeks from today, failing which the appeals will stand dismissed without further reference to this court.
(ABHAY AHUJA, J.) ( K.R. SHRIRAM, J.) MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.06 15:33:51 +0530 Mugdha 5 of 5