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Bombay High Court

Pimpri Chinchwad New Town Development ... vs Income Tax Officer, Ward - 10 (2) on 5 August, 2021

Author: Abhay Ahuja

Bench: K.R. Shriram, Abhay Ahuja

                                     1                     2,3,5,6,8,10,13,15-IA
                                          2144-20 in ITXAL [email protected]


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION
               INTERIM APPLICATION NO.2144 OF 2020
                               IN
              INCOME TAX APPEAL (L) NO.1448 OF 2019


Commissioner of Income Tax-LTU                        ... Applicant
IN THE MATTER BETWEEN :
Commissioner of Income Tax-LTU                        ... Appellant
      Vs.
Tata Motors Limited
(Successor to Tata Finance Limited)                   ... Respondent
                                  -------
Mr. Sham V. Walve i/by Mr. Suresh Kumar for applicant/appellant.
Mr. Srihari Iyer for respondent.
                                  -------

                             WITH
              INTERIM APPLICATION NO.2304 OF 2020
                               IN
             CENTRAL EXCISE APPEAL (L) NO.20 OF 2020

John Deere India Private Limited                         ... Applicant
IN THE MATTER BETWEEN :
John Deere India Private Limited                         ... Appellant
      Vs.
Commissioner of Central Tax & GST, Pune - III            ... Respondent
                                  -------
Mr. Sriram Sridharan for applicant/appellant.
Mr. Ram Ochani for respondent.
                                  -------




 Mugdha                                                                   1 of 5
                                    2                        2,3,5,6,8,10,13,15-IA
                                           2144-20 in ITXAL [email protected]
                             WITH
               INTERIM APPLICATION NO.89 OF 2021
                              IN
             INCOME TAX APPEAL (L) NO.7095 OF 2020

Pimpri Chinchwad New Town Development Authority           ... Applicant
IN THE MATTER BETWEEN :
Pimpri Chinchwad New Town Development Authority           ... Appellant
      Vs.
Income Tax Officer, Ward 10(2), Pune                      ... Respondent
                                  -------
Mr. Sriram Sridharan for applicant/appellant.
Mr. Sham V. Walve for respondent.
                                  -------

                             WITH
               INTERIM APPLICATION NO.856 OF 2021
                               IN
             INCOME TAX APPEAL (L) NO.1808 OF 2019

Pr. Commissioner of Income Tax-13, Mumbai         ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-13, Mumbai         ... Appellant
       Vs.
Giriraj Metalex Pvt. Ltd.                         ... Respondent
                                 -------
Mr. Akhileshwar Sharma for applicant/appellant.
None for respondent.
                                 -------
                                 WITH
                INTERIM APPLICATION NO.1078 OF 2021
                                   IN
                INCOME TAX APPEAL (L) NO.121 OF 2020

Pr. Commissioner of Income Tax-4, Mumbai                  ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai                  ... Appellant
      Vs.
Perfect Corporation Services Ltd.                         ... Respondent


 Mugdha                                                                    2 of 5
                                       3                      2,3,5,6,8,10,13,15-IA
                                            2144-20 in ITXAL [email protected]


                                 -------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
                                 -------

                              WITH
               INTERIM APPLICATION NO.1080 OF 2021
                               IN
               INCOME TAX APPEAL (L) NO.123 OF 2020

Pr. Commissioner of Income Tax-4, Mumbai                   ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai                   ... Appellant
      Vs.
Qmax Synthetics Pvt. Ltd.                                  ... Respondent

                                   -------
Mr. Suresh Kumar for applicant/appellant.
Mr. Rajesh Poojari i/b. Mint and Confreres for respondent.
                                   -------

                              WITH
               INTERIM APPLICATION NO.1083 OF 2021
                               IN
               INCOME TAX APPEAL (L) NO.122 OF 2020

Pr. Commissioner of Income Tax-4, Mumbai                   ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-4, Mumbai                   ... Appellant
      Vs.
Rukshmani Syntex Pvt. Ltd.                                 ... Respondent

                                 -------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
                                 -------




 Mugdha                                                                     3 of 5
                                        4                    2,3,5,6,8,10,13,15-IA
                                           2144-20 in ITXAL [email protected]


                                WITH
                 INTERIM APPLICATION NO.1087 OF 2021
                                 IN
                 INCOME TAX APPEAL (L) NO.147 OF 2021


Pr. Commissioner of Income Tax-6, Mumbai              ... Applicant
IN THE MATTER BETWEEN :
Pr. Commissioner of Income Tax-6, Mumbai              ... Appellant
       Vs.
Citi Financial Consumer Finance India Ltd.            ... Respondent
                                  -------
Mr. Suresh Kumar for applicant/appellant.
None for respondent.
                                  -------
                        CORAM : K.R. SHRIRAM &
                                      ABHAY AHUJA, JJ.

DATE : 5TH AUGUST 2021 (THROUGH VIDEO CONFERENCING) P.C. :

1. Perused the applications with the assistance of counsel for applicants.
2. For the reasons mentioned in the applications, delay is condoned and applications are allowed.
  Mugdha                                                                   4 of 5
                                                            5                    2,3,5,6,8,10,13,15-IA
2144-20 in ITXAL [email protected]
3. All office objections to be removed within two weeks from today, failing which the appeals will stand dismissed without further reference to this court.

(ABHAY AHUJA, J.) ( K.R. SHRIRAM, J.) MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.06 15:33:51 +0530 Mugdha 5 of 5