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[Cites 0, Cited by 3] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(a) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(a)Municipal Commissioner or Chief Executive Officer, as the case may be, who shall be the Chairperson; and