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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(a) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

(a)The Chairman shall exercise over all and general control over all the affairs of Sarvodaya Panchayat and shall be the ex-officio treasurer and shall have the custody of all the moveable properties of the Sarvodaya Panchayat.