Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 343 in Bihar Education Code, 1961 343. Conduct and progress to be communicated to parents/guardians. - Arrangements should be made to secure that at the end of each term the parent or guardian of each pupil is informed of the progress and conduct of his or her son or ward.
