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[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Maharashtra - Subsection

Section 190(1)(iv) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iv)if no plan has been prepared for the laying out of streets for the area in which the building is to be constructed; or