Supreme Court - Daily Orders
M/S Tata Metaliks Ltd. vs Commisioner Of Income Tax Kolkata-I on 7 July, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.19 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. ........
Diary No. 39647/2016
(Arising out of impugned final judgment and order dated 03-08-2016
in ITA No. 107/2011 with ITA No. 103/2011 passed by the High Court
of Calcutta)
M/S TATA METALIKS LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX KOLKATA-I Respondent(s)
Date : 07-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Gopal Jain, Sr. Adv.
Ms. Chinmayee Chandra, Adv.
Mr. Naveen Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 14.07.2017.
Civil Appeal No. 9920 of 2016 and other connected matters shall also be listed on that day.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.07.10
09:53:25 IST
Reason: