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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)During the course of the translation, the translator shall point out to the paper-setter and the Chairman of the panel, in case, if any of the questions set cannot be translated objectively.