Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(f) in Bihar Urban Local Body (Community Participation) Rules, 2013 (f)to point out the paucity of water supply, road or lighting arrangements in the territory of the Area Sabha and suggest redimal measures for it.
