Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in Rajasthan Public Libraries Rules, 2012 8. Information and particulars to be included in the annual report. - The annual report to be prepared by the Director under section 22 of the Act shall also contain the following information and particulars, namely:-
