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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2)(c) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(c)[ X X X] [Omitted by M.P. Act No. 12 of 1974. (w.e.f. 7-3-1974.)]