Section 20 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
20. Repeal and Saving.
(1)The Uttar Pradesh Plastic and other Non-biodegradable Garbage (Regulation of use and Disposal) Ordinance, 2000 is hereby repealed.(2)Notwithstanding such repeal any thing done or any action taken under the Ordinance referred to in sub-section (1), shall be deemed to have been done or taken under this Act, as if this Act were in force at all material times.
