Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166(1)] [Section 166] [Entire Act] Union of India - Subsection Section 166(1)(ii) in The Coal Mines Regulations, 2017 (ii)by a methane detector to be 0.5 per cent. or more in case of mine having degree two seams;