Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 925 in Punjab Jail Manual, 1996

925. Abstract of results of weighments.

- An abstract of the result of weighments shall be prepared by the Medical Subordinate on the day following that on which the weighments are made, showing -
(1)the number who gained weight,
(2)the number whose weight remained stationary,
(3)the number who are from 3 lbs. to 5 lbs. below standard weight,
(4)the number who are more than 5 lbs. below standard weight,
(5)the number who are more than 7 lbs. below standard weight, and
(6)the percentage of those who gained weight and lost weight respectively, calculated on the total number weighed.The Medical Officer should himself select number of prisoners at each weekly inspection for a "check weighment."All prisoners who have lost weight to the extent indicated in clauses (3), (4) and (5) shall be separately paraded for the inspection of the Medical Officer.