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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(e) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(e)for prohibiting the withholding from sale of any declared goods ordinarily kept for sale;