Himachal Pradesh High Court
Manoj Kumar vs State Of Himachal Pradesh on 25 April, 2022
Bench: Sabina, Sandeep Sharma
.
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
ON THE 25th DAY OF APRIL, 2022
BEFORE
HON'BLE MS. JUSTICE SABINA
&
HON'BLE MR. JUSTICE SANDEEP SHARMA
CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.3429 OF
2020
Between: r
1. MANOJ KUMAR,
SON OF BAHADUR SINGH
RESIDENT OF VILLAGE SEEMA
PRESENTLY WORKING AS JBT IN
GCPS ROHROO (BOYS), TEHSIL
AND DISTRICT SHIMLA, HP
2. BALAM RAM VERMA
SON OF SHRI HUKAM CHAND
VILLAGE LUDHIANA, PO PEHAD
TEHSIL DHARAMPUR,
DISTRICT MANDI, H.P. PRESENTLY,
WORKING AS JBT GCPS BAROLI,
EDUCATION BLOCK, DHARAMPUR AND
DISTRICT MANDI, HP.
3. SAGAR CHAND
S/O SHRI LABDHI RAM
PRESENTLY WORKING AS JBT IN
GPS BADEGA EDU. BLOCK
MEHLA-I DISTT CHAMBA HP.
4. VIJAY KUMAR
SON OF SH. ISHWAR DASS
PRESENTLY WORKING AS JBT IN
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GPS SADHBAR, EDUCATION BLOCK
.
NADAUN, DISTRICT HAMIRPUR, HP
5. PRAVEEN KUMAR
SON OF SH. DHANI RAM,
PRESENTLY WORKING AS JBT
IN GPS BADDAL, EDUCATION
BLOCK NALAGARH, DISTRICT
SOLAN, HP.
6. JANAK RAJ SHARMA
S/O LATE SH SHIJU RAM
PRESENTLY WORKING AS
JBT IN GCPC RAPOHMISSRAN
EDUCATION BLOCK , AMB
DISTRICT UNA, HP
7. JOGINDER SINGH
SON OF SH. PRAKASH CHAND,
PRESENTLY WORKING AS
JBT IN GPS PAKKA TIALA
EDUCATION BLOCK NURPUR
DISTRICT KANGRA,HP
8. PREM CHAND KAPOOR
S/ SH. KALU RAM PRESENTLY
SERVING AS JBT AT G.P.S. NERI
ELE.EDU.BLOCK NAGGAR,
DISTRICT KULLU, НР.
9. SANJEEV THAKUR
SON OF SH. RAM KRISHAN
THAKUR PRESENTLY
WORKING AS JBT IN GPS
BHUWAI EDUCATION BLOCK
SWARGHAT DISTRICT BILASPUR, HP.
....PETITIONERS
(BY MR. NAVEEN K. BHARDWAJ,
ADVOCATE)
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AND
.
1. STATE OF HIMACHAL PRADESH
THROUGH SECRETARY
(EDUCATION), TO THE
GOVERNMENT OF H.P.,
SHIMLA, H.P.
2. THE DIRECTOR (ELEMENTARY
EDUCATION) LALPANI, SHIMLA,
H.P.
....RESPONDENTS
(BY MR. ANIL JASWAL
ADDITIONAL ADVOCATE GENERAL)
Whether approved for reporting?.
This petition coming on for order this day, Hon'ble Ms. Justice Sabina,
passed the following:
ORDER
Mr. Naveen K. Bhardwaj, learned counsel appearing for the petitioners submits that the writ petition has been rendered infructuous.
Ordered accordingly.
( Sabina ) Judge (Sandeep Sharma), Judge 25th April, 2022 manjit ::: Downloaded on - 25/04/2022 20:07:12 :::CIS