Section 25 in Jharkhand Co-operative Societies Rules, 2008
25. Disabilities of members.
- A member shall be disqualified for elections as a representative of the society for any purpose if he suffers from any of the disqualification for election as a member of the managing committee prescribed in rule 23 and a member shall cease to be a representative of the society if subsequent to his election as such, he incurs any of the disqualifications prescribed in rule 24.
