Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(AAA) in Rajasthan Motor Vehicles Taxation Rules, 1951 (AAA)[ if the tax is to be paid as a lump sum tax.- [Substituted by S.O. 93 dated 14.07.2014, published in Rajasthan Gazette E.O. Part-4(Ga) (II) dated 14.07.2014(w.e.f. 14.7.2014).]
