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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(b) in Revised Building Rules, 2007

(b)They shall apply to all building activities in the Greater Visakhapatnam Municipal Corporation and the rest of Visakhapatnam Urban Development Authority area and the Municipal Corporations of Vijayawada, Guntur, and other areas covered by Vijayawada, Guntur, Tenali, Mangalgiri Urban Development Authority