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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1) in Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006

(1)If a registered manual worker dies, the Secretary or any other officer authorised in this behalf by the Board, shall, sanction a sum of Rs. 2,000 (Rupees two thousand only) to the nominee of the deceased registered manual worker to meet the funeral expenses of the deceased registered manual worker.