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State of Madhya Pradesh - Section

Section 54 in The Chit Funds (Madhya Pradesh) Rules, 1984

54. Procedure for attachment and sale of property for realization of any security given by person in course of execution proceedings.

- The procedure laid down in Rules 52 and 53 shall mutatis mutandis apply for attachment and sale of property for realization of any security given by a person in the course of execution of proceedings.