Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(3)(f) in Karnataka Panchayat Raj Act, 1993

(f)to get information from the Grama Panchayat on the follow up action taken on the decisions of the Ward Sabha;