Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(xxv) in Dr. Babasaheb Ambedkar Open University Act, 1994

(xxv)to fix, deemed and receive such fees and other charges, as may be prescribed by the Ordinances;