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Allahabad High Court

Manju Devi (Smt.) And Others vs Prof. J.N. Mishra Registrar Uni. Of ... on 1 February, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10
Case :- CONTEMPT APPLICATION (CIVIL) No. - 452 of 2010

Petitioner :- Manju Devi (Smt.) And Others
Respondent :- Prof. J.N. Mishra Registrar Uni. Of Allahabad And Another
Petitioner Counsel :- Ashwani Kumar Mishra

Hon'ble Vikram Nath.J.

As prayed, list in the next cause list to enable the learned counsel for the applicant to file supplementary affidavit annexing the complete array of parties to the writ petition.

Order Date :- 1.2.2010 SS