Allahabad High Court
Manju Devi (Smt.) And Others vs Prof. J.N. Mishra Registrar Uni. Of ... on 1 February, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 452 of 2010 Petitioner :- Manju Devi (Smt.) And Others Respondent :- Prof. J.N. Mishra Registrar Uni. Of Allahabad And Another Petitioner Counsel :- Ashwani Kumar Mishra Hon'ble Vikram Nath.J.
As prayed, list in the next cause list to enable the learned counsel for the applicant to file supplementary affidavit annexing the complete array of parties to the writ petition.
Order Date :- 1.2.2010 SS