Delhi High Court - Orders
Re-Hoffland Finance Ltd vs Hoffland Remedies Ltd on 20 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-1 to 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 351/1999 & CO.APPL. 1286/2019
RE-HOFFLAND FINANCE LTD. ..... Petitioner
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel with Ms. Megha
Bharara, Advocate for OL.
Mr. Sanjeev Ralli, Senior Advocate
with Mr. Shubham Yadav, Mr. Piyush
M. Dwivedi, Mr. Ravi Kant Yadav
and Mr. Chetanya Baweja, Advocates
for Member of Court, appointed
committee with Chaiman Col. P. M.
Dubey.
Mr. Ramesh Babu MR, Ms. Manisha
Singh, Ms. Jagriti Bharti and Mr.
Rohan Srivastava, Advocates for RBI.
+ CO.PET. 509/2011
RE-BHARTENDU INVESTMENT & FINANCIAL SERVICES PVT
LTD ..... Petitioner
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel with Ms. Megha
Bharara, Advocate for OL.
Mr. Sanjeev Ralli, Senior Advocate
with Mr. Shubham Yadav, Mr. Piyush
M. Dwivedi, Mr. Ravi Kant Yadav
and Mr. Chetanya Baweja, Advocates
for Member of Court, appointed
committee with Chaiman Col. P. M.
Dubey.
+ CO.PET. 737/2015
HOFFLAND FINANCE LIMITED (IN LIQN.) ..... Petitioner
Through:
versus
HOFFLAND REMEDIES LTD. ..... Respondent
Through: Ms. Ruchi Sindhwani, Senior
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:21.02.2023
12:13:24
Standing Counsel with Ms. Megha
Bharara, Advocate for OL.
Mr. Sanjeev Ralli, Senior Advocate
with Mr. Shubham Yadav, Mr. Piyush
M. Dwivedi, Mr. Ravi Kant Yadav
and Mr. Chetanya Baweja, Advocates
for Member of Court, appointed
committee with Chaiman Col. P. M.
Dubey.
+ CO.PET. 738/2015
HOFFLAND FINANCE LIMITED (IN LIQN.) ..... Petitioner
Through:
versus
HOFFLAND ENGINEERS LIMITED ..... Respondent
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel with Ms. Megha
Bharara, Advocate for OL. Mr.
Sanjeev Ralli, Senior Advocate with
Mr. Shubham Yadav, Mr. Piyush M.
Dwivedi, Mr. Ravi Kant Yadav and
Mr. Chetanya Baweja, Advocates for
Member of Court, appointed
committee with Chaiman Col. P. M.
Dubey.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.02.2023
1. Ms. Ruchi Sindhwani, Senior Standing Counsel for Official Liquidator, seeks and is granted time to examine the report of the court appointed committee, filed on 16th February, 2023, and if need be, file a Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.02.2023 12:13:24 reply thereto.
2. Re-notify on 19th April, 2023.
SANJEEV NARULA, J FEBRUARY 20, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.02.2023 12:13:24