Chattisgarh High Court
Priyashankar Mishra vs State Of Chhattisgarh 7 Others 22 ... on 9 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1735 of 2009
Priyashankar Mishra Versus State Of Chhattisgarh 7 Others
WP227/625/2009,
09/01/2020 Shri Sudhir Verma, counsel for the petitioner.
Shri Avinash Choubey, PL and Shri DK Swain,
counsel for the respective respondents.
Record of the departmental enquiry proceeding be made available on the next date of hearing.
Post the matter in the next week.
Sd/-
Judge (Prashant Kumar Mishra) Barve