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Union of India - Section

Section 31 in The Municipal solid wastes (Management and handling) Rules, 2000

31. The post-closure care of landfill site shall be conducted for at least fifteen years and long term monitoring or care plan shall consist of the following, namely :-

(a)Maintaining the integrity and effectiveness of final cover, making repairs and preventing run-on and run-off from eroding or otherwise damaging the final cover;
(b)Monitoring leachate collection system in accordance with the requirement;
(c)Monitoring of ground water in accordance with requirements and maintaining ground water quality;
(d)Maintaining and operating the landfill gas collection system to meet the standards.