Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 1 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

1. Short Title and Commencement.

(1)These rules may be called the Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015.
(2)It shall come into force on the date of its publication in the Tamil Nadu Government Gazette.