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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Rajasthan - Subsection

Section 236(h) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(h)where a work is to be done at the end of a working platform at such workplace is faced or, wherever practicable, at least zero point sixty metres beyond the end of such wall.