Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 606] [Entire Act] State of Maharashtra - Subsection Section 606(37) in The Maharashtra Shops and Establishments Act, 1948 (37)Food Bazaar, Plot No. 152,Survey No.1054, Trimbak Naka, Nashik-001.