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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1)(xii) in The Delhi Technological University Act, 2009

(xii)to declare or review the result of the various examinations or to appoint committees or officers to do so, and to make recommendations regarding the conferment or grant of degrees, honours, diplomas, licences, titles and marks of honour;