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State of Andhra Pradesh - Section

Section 40 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

40. Bottles for sale to carry labels.

- Every bottle of IMFL or FL in a licensed premises shall carry Excise Adhesive label or Hologram on the cap of the bottle in addition to the manufacturer's label as approved by the Commissioner of Prohibition and Excise.