Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(3) in THE DELHI URBAN ART COMMISSION ACT, 1973 (3)All moneys in the fund shall be deposited in such bank or invested in such manner as may, subjectto the approval of the Central Government, be decided by the Commission.
