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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(a) in The West Bengal Factories Rules, 1958

(a)Weaving department. - One hygrometer for department with less than 500 looms, and one additional hygrometer for every 500 or parts of 500 looms, in excess of 500.