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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1)(xii) in The Goa, Daman and Diu Public Health Act, 1985

(xii)persons handling the dead bodies of patients who were suffering from acquired imuno deficiency syndrome shall be instructed to ensure that they do not come into contact with any secretions such as saliva; etc.;