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[Cites 0, Cited by 0] [Section 67(8)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(8)(b) in The West Bengal Factories Rules, 1958

(b)Records of dates on which lime-washing, colour-washing, varnishing or painting is carried out, shall be maintained in the prescribed Register (Form No.6).