Madhya Pradesh High Court
Sohan Kumar Jatav vs The State Of Madhya Pradesh on 18 March, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-7263-2019 The High Court Of Madhya Pradesh WP-07263-2019 ((SOHAN KUMAR JATAV Vs THE STATE OF MADHYA PRADESH)) WP/07262/2019, WP/07263/2019, WP/07554/2019 13 Indore, Dated : 18-03-2021 Parties through their counsel. List alongwith WP No.5807/2019 after two weeks..
(ROHIT ARYA) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2021.03.19 10:32:39 IST