Supreme Court - Daily Orders
Management Of Federal Mogul Goetze ... vs Additional Labour Commissioner ... on 13 July, 2021
Bench: Uday Umesh Lalit, B.R. Gavai
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL)NOS. 609-611 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL)NOS.6794-6796 OF 2021
MANAGEMENT OF FEDERAL MOGUL GOETZE
INDIA PVT LTD. …Petitioner
Versus
ADDITIONAL LABOUR COMMISSIONER (ADMINISTRATION)
AND APPELLATE AUTHORITY AND ORS. …Respondents
O R D E R
The direction issued by Respondent No.2 directing the Review Petitioner to incorporate the age of 60 years as the age of retirement in the Standing Orders of the petitioners, was subject matter of Special Leave Petitions in this Court. The decision rendered by the High Court was affirmed while dismissing the Special Leave Petitions.
We have gone through the Review Petitions and do not find any error apparent on record to justify interference in review jurisdiction.
These Review Petitions are, therefore, dismissed.
……………………………….J. [Uday Umesh Lalit] ……………………………….J. [B.R. Gavai] New Delhi;
13th July, 2021.
Signature Not Verified Digitally signed by RASHI GUPTA Date: 2021.07.15 18:15:29 IST Reason: ITEM NO.1002 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 609-611/2021 in SLP(C) Nos.6794-6796/2021 MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA PVT. LTD. Petitioner(s) VERSUS ADDITIONAL LABOUR COMMISSIONER (ADMINISTRATION) AND APPELLATE AUTHORITY AND ORS. Respondent(s) (IA No.68348/2021 – FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES and IA No.68350/2021-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 13-07-2021 These matters were circulated today.
CORAM : HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE B.R. GAVAI By Circulation UPON perusing papers the Court made the following O R D E R Application for listing review petition in open court is rejected.
The review petitions are dismissed in terms of the signed order.
Pending application(s) also stand disposed of.
(SWETA BALODI) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER
(Signed order is placed on the file)