Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 56B in Bye-Laws of the Tamil Nadu Medical Council 56B. [ [G.O. Ms. No. 1009, Health, dated the 2nd May 1954.] The staff of the Council shall be eligible to draw all such allowances as are admissible to Government Servants holding similar appointments.]
