Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Surinder Kumari vs Udaibir Singh Chauhan Alias Udaiveer ... on 25 April, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~31
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RC.REV. 72/2021
                                 SURINDER KUMARI                                 ..... Petitioner
                                             Through:        Mr. Dama Seshadri Naidu, Mr.
                                                             Amardeep Maini, Mr. Ivan Khosa,
                                                             Mr. Shivam Grover, Advocates

                                                    versus

                                 UDAIBIR SINGH CHAUHAN ALIAS UDAIVEER SINGH
                                                                             ..... Respondent
                                               Through: Mr. Narinder Singh, Advocate

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 25.04.2023 It is already 05:00 pm. No time left. List on 14.07.2023.

BY ORDER COURT MASTER APRIL 25, 2023/rhc Signature Not Verified Digitally Signed By:MAHIMA SHARMA Signing Date:28.04.2023 14:01:16