Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(h) in Gujarat Special Investment Region Act, 2009 (h)"Industrial Area" means an area of more than fifty square kilometres and less than or equal to hundred square kilometers and having or proposed for predominantly economic activity;
