Section 71(2)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

(b)The provisions of sections 5, 12, and 14 of the Limitation Act, 1963, shall apply to appeals preferred under this section.

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