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State of Jammu-Kashmir - Section

Section 1 in State Land Acquisition Act, 1990 (1934 A.D.)

1. Short title, extent and commencement.

- This Act may be called the State Land Acquisition Act No. X of 1990.
(2)It extends to the whole of the territories comprising the Jammu and Kashmir State.
(3)It shall come into force at once.