Section 12(2)(a) in Rajasthan Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(a) in Rajasthan Goods and Services Tax Act, 2017

(a)the date of issue of invoice by the supplier or the last date on which he is required, under [***] [Deleted 'sub-section (1) of' by Act No. 23 of 2018, dated 1.10.2018.] section 31, to issue the invoice with respect to the supply; or

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State of Rajasthan - Subsection

Section 12(2)(a) in Rajasthan Goods and Services Tax Act, 2017