Section 35 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003
35. Associated Person not to disclose any information.
- The associated person shall not disclose any information either given by the State Executive Committee or obtained during the performance of the duties as¬signed to him either from the State Executive Committee or otherwise, to any person other than the State Executive Committee without the permission of the Chairperson of the Committee.
