Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 16 in Terms and Conditions and the purposes for sanctioning Grants to the Village Panchayats 16. The Director of Panchayats shall be Sanctioning Authority.Application form for the sanction of Grants to Panchayats
