Supreme Court - Daily Orders
Vijay Kumar vs Kartar Singh on 17 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
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ITEM NO.69 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C)No(s). 35793-35796/2012
(Arising out of impugned final judgment and order dated 06/11/2012
in CWP No. 11492/2010 06/11/2012 in CWP No. 11581/2011 06/11/2012
in CWP No. 1640/2008 06/11/2012 in CWP No. 2578/2008 passed by the
High Court Of Punjab & Haryana At Chandigarh)
VIJAY KUMAR & ORS. ETC. ETC. Petitioner(s)
VERSUS
KARTAR SINGH & ORS. ETC. ETC. Respondent(s)
(With appln. (s) for amendment of memo of parties and application
for permission to file contempt petition and directions and
impleadment and impleadment as party respondent and permission to
file additional documents and interim relief and office report)
WITH SLP(C) No. 9495/2013
(With appln. For permission to place addl. documents on record
and Interim Relief and Office Report)
SLP(C) No. 4108/2013
(With APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment and permission to file additional documents and Interim
Relief and Office Report)
SLP(C) No. 17006/2013
(With Interim Relief)
SLP(C) No. 11799/2013
(With appln. for (S) FOR c/delay in filing SLP and stay and
Interim Relief and Office Report)
SLP(C) No. 38211/2012
(With appln. for deletion of proforma respondents and impleadment
and impleadment as party respondent and permission to appear and
argue in person and Interim Relief and Office Report)
SLP(C) No. 12244/2013
(With appln. For ex-parte stay and directions and permission to
file additional documents and pleading addl. facts & taking on
record additional documents and Interim Relief and Office Report)
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.04.18
SLP(C) No. 38846/2012
17:17:27 IST
Reason:
(WITH appln. For withdrawal of SLP)
SLP(C) No. 37028/2012
(With appln. for permission to file additional documents and
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Interim Relief and Office Report)
SLP(C) No. 15329/2013
(With Interim Relief and Office Report)
CONMT.PET.(C) No. 194-197/2016 In SLP(C) No. 35793-35796/2012
SLP(C) No. 31487-31494/2014
(With appln. for c/delay in filing SLP and Interim Relief and
Office Report)
SLP(C) No. 36487/2013
(With Office Report)
SLP(C) No. 15283/2013
(With with Interim Relief and Office Report)
SLP(C) No. 17003/2013
(With appln. for impleadment and Interim Relief)
SLP(C) No. 14933/2013
(With Interim Relief and Office Report)
SLP(C)No. 14686/2014
(With Interim Relief and Office Report)
SLP(C) No. 20658-20682/2013
(With appln. for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 17416/2013
(With appln. for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 38458/2012
(With Interim Relief and Office Report)
SLP(C) No. 17004/2013
(With Interim Relief)
SLP(C) No. 11793-11794/2013
(With appln. for c/delay in filing SLP and seeking permission to
bring additional facts and stay and Interim Relief and Office
Report)
SLP(C) No. 17005/2013
(With Interim Relief)
SLP(C) No. 914/2014 (With appln. for c/delay in filing SLP and
Interim Relief and Office Report)
SLP(C) No. 38220/2012
(With Interim Relief and Office Report)
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SLP(C) No. 38230/2012
(With Interim Relief and Office Report)
SLP(C) No. 37957/2012
(With appln. for impleadment as party respondent and impleadment as
petitioner and permission to appear and argue in per sons and
permission to file additional documents and Interim Relief and
Office Report)
Date : 17/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Dr. Rajeev Dhawan,Sr.Adv.
Mr. Himanshu Upadhyaya,Adv.
Mr. R. C. Kaushik,Adv.
Ms. Ruby Sharma,Adv.
Mr. Ashok K. Mahajan,Adv.
Mr. Jasbir Singh Malik,Adv.
Ms. Usha Nandini. V,Adv.
Ms. Jyoti Mendiratta,Adv.
Mr. Ranjan Kumar Pandey,Adv.
Mr. A. Tewari,Adv.
Ms. Eliza Bar,Adv.
Mr. Shree Pal Singh,Adv.
Mr. Satinder S. Gulati,Adv.
Mrs. Kamaldeep Gulati,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. Vinay Garg,Adv.
Mr. Anil Kumar Tandale,Adv.
Mr. Ajay Kapur,Sr.Adv.
Mr. Venkateswara Rao Anumolu,Adv.
Mr. Ashok K. Mahajan,Adv.
Mr. Santosh Kumar – I,Adv.
Mr. Himanshu Gupta,Adv.
For Respondent(s) Mr. Rakesh Dwivedi,Sr.Adv.
Mr. Shashank S. Singh,Adv.
Ms. Priti Kumar,Adv.
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Mr. Chandra Prakash,Adv.
Mr. Manjit Singh,Sr.Adv.
Mr. Tarjit Singh,Adv.
Mr. Satish Kumar,Adv.
Mr. Ranjan Kumar Pandey,Adv.
Mr. A. V. Rangam,Adv.
Mr. Rajat Sharma,Adv.
Mr. S. L. Aneja,Adv.
Mrs. B. Sunita Rao,Adv.
Dr. Ramakrishna Reddy,Adv.
Ms. Vidyottma,Adv.
Mrs. D. Bharathi Reddy,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. C. S. N. Mohan Rao,Adv.
Mr. Kuldip Singh,Adv.
Mr. Balaji Srinivasan,Adv.
Mr. Gagan Gupta,Adv.
Mr. Subhasish Bhowmick,Adv.
Mr. Satish Kumar,Adv.
Mr. Gaurav Sharma,Adv.
Mr. Tarun Gupta,Adv.
Mr. Jagjit Singh Chhabra,Adv.
Mrs. B. Sunita Rao,Adv.
Ms. Kamini Jaiswal,Adv.
Respondent-in-person,Adv.
Mr. Kamal Mohan Gupta,Adv.
Mr. Gaurav Sharma,Adv.
Ms. Anubha Agrawal,Adv.
Mr. Vikas Singh Jangra,Adv.
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Ms. Madhusmita Bora,Adv.
Mr. Shekhar Raj Sharma,Adv.
Mr. Sanjay Kumar Visen,Adv.
Mr. Satyendra Kumar,Adv.
Mr. Gopal Singh,Adv.
Mr. Kuldip Singh,Adv.
Mr. Raj Kumar Mehta,Adv.
Mr. Arjun Harkauli,Adv.
Mr. Rakesh K. Sharma,Adv.
Mr. Vishwa Pal Singh,Adv.
Mr. K. Maruthi Rao,Adv.
Ms. K. Radha,Adv.
Mrs. Anjani Aiyagari,Adv.
Mr. Guntur Prabhakar,Adv.
Mr. G. N. Reddy,Adv.
Mr. T. Mahipal,Adv.
Mr. Rauf Rahim,Adv.
Mr. P. N. Puri,Adv.
Dr. Monika Gusain
Mr. Arvind Minocha,Adv.
Mr. N.M. Popli,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Thursday i.e. 20th April, 2017.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER