Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(1)(f) in Punjab State Farmers and Farm Workers Commission Act, 2017 (f)to requisition and utilize the services of any organization or officer or any other person for the purpose of fulfilling its mandate under this Act.