Supreme Court - Daily Orders
M/S Chachan Brothers Cotton Ginning And ... vs The Cto on 16 April, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.16 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9126/2018
(Arising out of impugned final judgment and order dated 18-12-2017
in SBCR No. 77/2015 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
M/S CHACHAN BROTHERS COTTON GINNING
AND PRESSING RICE AND OIL MILL, SANGARIYA Petitioner(s)
VERSUS
C.T.O. CIRCLE-I Respondent(s)
(FOR ADMISSION and I.R. and IA No.50508/2018-EXEMPTION FROM FILING
O.T.)
Date : 16-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Gautam Das, AOR
Mr. Abhishek Maratha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing official translation is allowed.
Leave granted.
Tag with Civil Appeal No.3756 of 2018.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.04.16 16:57:51 IST Reason: