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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Cultural Grants Rules, 1995

(1)A State Autonomous Body shall furnish at the end of the year, the Annual Report (in Oriya and English and the Audited Statement of Accounts (certified by a qualified Chartered Accountant) including (i) the Receipt and Payment Accounts, (ii) the Income and Expenditure Accounts, and (iii) the Balance Sheet of the said Body.