Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18B] [Entire Act]

State of Rajasthan - Subsection

Section 18B(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)Every application under sub rule (1) shall be accompanied by a fee of Rs. [10000/-] [Substituted by Government Notification dated 18/12/2004].